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Ferrum Realtors Pvt. Ltd vs Narendra Kumar Kochar
2022 Latest Caselaw 12964 Bom

Citation : 2022 Latest Caselaw 12964 Bom
Judgement Date : 13 December, 2022

Bombay High Court
Ferrum Realtors Pvt. Ltd vs Narendra Kumar Kochar on 13 December, 2022
Bench: R. I. Chagla
                                                                  501.CRA.476.22.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION

                    CIVIL REVISION APPLICATION NO. 476 OF 2022
                                      WITH
                      INTERIM APPLICATION NO. 19980 OF 2022


Narendra Kumar Kochar                    ...     Applicant

           Versus

Bhagwan Deendayal Punjabi                ...     Respondent



Mr. R.A. Thorat, Senior Advocate with Surel Shah, Ms. Jyoti Ghag i/b Dua
Associates for the Applicant in Civil Revision Application.
Mr. Karl Tamboly a/w Mr. Nivit Srivastava and Ms. Sneha Patil i/b Maniar
Srivastava Associates for Intervenor in the Interim Application.


                                   CORAM :     R.I. CHAGLA, J.
                                   DATED :     13th DECEMBER, 2022.
ORDER :

1 This Civil Revision Application has been circulated and placed

on the Production Board at 2.30 p.m. in view of the execution being

proceeded with before the Executing Court which is the Small Causes

Court at Mumbai (Bandra Bench).

2 Considering that due to paucity of time, the Civil Revision

Application cannot be heard today, till the next date, the learned Counsel

Waghmare 1/2

501.CRA.476.22.doc

appearing for the Respondent states on instructions that no further steps

will be taken in execution of the impugned judgment and order passed by

the Small Causes Court, Mumbai, other than completion of pleadings

before the Executive Court. Statement is accepted.

3 The Civil Revision Application along with the Interim

Application shall be placed on 21.12.2022 high on board.




                                                                                          Digitally
                                                                                          signed by
                                                                                          WAISHALI
                                                                               WAISHALI   SUSHIL
                                                                               SUSHIL     WAGHMARE
                                                                               WAGHMARE   Date:
                                                                                          2022.12.13

                                                 (R.I. CHAGLA, J.)                        17:17:07
                                                                                          +0530




Waghmare                                                                    2/2
 

 
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