Exe. Engineer, Purna Medium ... vs Smt. Chandrabhagabai Babarao ...
2022 Latest Caselaw 12915 Bom

fa 695.22.                                                                                          1/1


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR

                                  First Appeal No.695/2022
 The Executive Engineer, Purna Medium Project, Amravati V Smt. Chandrabhagabai and
                                        others
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Office notes, Office Memoranda of
Coram, appearances, Court's orders                     Court's or Judge's Orders
or directions and Registrar's orders.
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               Mr.T.M. Zaheer, Advocate for appellant.
               Mr. R.J. Shinde, Advocate for resp. nos. 1 to 5.
               Mrs. Deshmukh, AGP for resp. nos. 6 and 7.

                                        CORAM : AVINASH G GHAROTE, J.

DATE : 12-12-2022

Civil Application (F) No.2758/22 seeks correction of the name of respondent no.5 from Babita to Vanita, however, the impugned judgment of the Reference Court indicates the name of respondent no.5 as Babita, considering which, unless the same is got corrected, the present application cannot be considered.

2. The application be taken for consideration after the appropriate correction in the judgment of the Reference Court is made.

JUDGE Deshmukh