Munir Sufi Mhaskar vs Medical Council Of India And 2 ...
2022 Latest Caselaw 12904 Bom

 Yugandhara Patil

                                                                 29-NMW291-2019.doc

           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                     NOTICE OF MOTION NO. 291 OF 2019
                                   IN
                       WRIT PETITION NO. 87 OF 2014

 Munir Sufi Mhaskar                                     ... Petitioner
      Versus
 Medical Council of India and Ors.                      ... Respondents

                               ******

Mr. Rui Rodgrigues and Mr. Jainendra Sheth i/b Ms. Yogita R. Singh for Petitioner.

Mr. Ganesh Gole for Respondent No. 1.

****** CORAM: R. D. DHANUKA AND M.M.SATHAYE JJ.

                                    DATE     : 12th DECEMBER 2022
 P.C. :-

1. Place this Writ Petition alongwith Writ Petition No. 8830 of

2013 on board for "Direction" on 16th January 2023 to enable this

Court for fixing early date for final hearing.

2. Parties are at liberty to file propositions of law alongwith

Judgments which they want to rely upon in support of their rival

contentions.

[M.M.SATHAYE,J.] [R. D. DHANUKA, J.]

1 /1