Bhimrao Suryabhan Sawarkar And ... vs The Social Club, Morshi By Its ...
2022 Latest Caselaw 12679 Bom

                                                                                                                                                  63mca805.22+1.odt
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                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         NAGPUR BENCH AT NAGPUR

                  MISC. CIVIL APPLICATION NO.805/2022
                                     IN
                       SECOND APPEAL NO. 44/2000
 Bhimrao Suryabhan Sawarkar and ors...Versus...Social Club, Morshi and ors
                                    AND
                  MISC. CIVIL APPLICATION NO.821/2022
                                     IN
                       SECOND APPEAL NO. 22/2000
Shriram Natthuji Tekade thr L.Rs & anr...Versus...The Social Club, Morshi & ors
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Office Notes, Office Memoranda of Coram,                                                                             Court's or Judge's orders
appearances, Court's orders or directions
and Registrar's orders
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                             Shri B.J.Lonare and Shri D.V.Mahajan, Advocate for the applicants


                                                                                        CORAM : AVINASH G. GHAROTE, J.

DATE : 06/12/2022

Review Application No.805/22 & C.A.O.No 1013/2022 AND Review Application No.821/22 & C.A.O.No 1012/2022

Issue notice to the Respondents in both matters, returnable on 19.12.2022.

The applicant to serve the Respondents by all modes permissible.

In the meantime, till the returnable date, the judgment in S.A.Nos. 22/2000 & 44/2000, dated 7.9.2022 shall stand stayed.

                                                                                                         (AVINASH G. GHAROTE,       J.)
                                                                                                                         Digitally sign byRAJESH
                                                                                                                                                           VASANTRAO JALIT
                                                                                                                                                           Location:
                                        Rvjalit                                                                                                            Signing Date:07.12.2022 17:09