Magma Fincorp Limited vs Cns Infotech And 2 Ors
2022 Latest Caselaw 8744 Bom

                                                                         28.EXA 876-17.doc


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      EXECUTION APPLICATION NO. 876 OF 2017

                      MAGMA FINCORP LIMITED                      )...DECREE HOLDER

                               V/s.

                      CNS INFOTECH AND 2 ORS.                    )...JUDGMENT DEBTOR

                      Ms. Siddhi More i/b. Chetan Agarwal, Advocate for the Decree
                      Holder.
                                           CORAM     :     ABHAY AHUJA, J.

DATE : 30th AUGUST 2022

P.C. :

1 Ms. Siddhi More holding for Advocate Chetan Agarwal

submits that Mr.Chetan Agarwal is unwell, and accordingly, seeks

accommodation of two weeks.

List the matter on 13th September 2022.

(ABHAY AHUJA, J.)

ARTI VILAS KHATATE Digitally signed by AVK 1/1 ARTI VILAS KHATATE Date: 2022.08.30 16:41:20 +0530