Sheikhah Fadiah Saad Al-Abdullah ... vs Sanjay Mishrimal Punamiya And 2 ...
2022 Latest Caselaw 8718 Bom

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       NOTICE OF MOTION (SUITS) NO. 313 OF 2014
                          In
                  SUITS 175 OF 2014

 Sheikhah Fadiah Saad Al-abdullah Al-sabah, ....PETITIONER
            V/S
 Sanjay Mishrimal Punamiya And 2 Ors.      ....RESPONDENT

Mr. Haresh Jagtiani, Sr. Counsel a/w Mr. Yashpal Jain, Mr. Suprabh Jain, Mr. Bhumika Chulani & Mr. Jahnavi Vora i/b Yashpal Jain for applicant Dr. Birendra Saraf, Sr. Counsel a/w Mr. Abhay Jadeja, Mr. Jay Zaveri & Ms. Apurva Thipsey i/b Crawford Bayley & Co for Defendant no. 1 Mr. Cyrus Ardeshir a/w L. C. Tolat for Defendant no. 2 Mr. Firoz Bharucha a/w Ms. Heenal Desai i/b the Law Point for Defendant no 3

CORAM : HON'BLE SHRI JUSTICE B.P.

                               COLABAWALLA J
        DATE :                 30th August, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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