The Maha. Agro Industries Devpt. ... vs Damodhar Kashigir Giri
2022 Latest Caselaw 8667 Bom

                                                                                                  (1)                                                 938.wp.5310.2022

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  NAGPUR BENCH : NAGPUR
                                                           WRIT PETITION NO.5310 OF 2022
                   The Maharashtra Agro Industries Development Corporation Ltd., Through its
                      Regional Manager Shri Tarachand Mahadev Baharghare and another
                                                      Vs.
                                           Damodhar Kashigir Giri
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           Office Notes, Office Memoranda of Coram,                                                                      Court's or Judge's orders
           appearances, Court's orders of directions
           and Registrar's orders
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                       Mr. K. B. Zinjarde, Advocate for petitioners.


                                                                                       CORAM :                      AVINASH G. GHAROTE, J.

DATE : 30/08/2022

1. Heard Mr. Zinjarde, learned counsel for the petitioners.

2. The petition challenges the judgment dated 20.1.2022 passed by the learned Appellate Authority Under, Payment of Gratuity Act, whereby the respondent is held entitled for payment of gratuity on the basis of the Government resolution dated 4.2.2015 (pg.78), whereas it is contended that the petitioners have already adopted the Central Government Gratuity Rules and are paying the maximum limit of gratuity, as per the Central Government Rules, and therefore, the Government resolution passed by the State would not be attracted.

3. Issue notice to the respondent, returnable in four weeks.

                                                                                                                                  JUDGE
Digitally signed byANANT R
SARKATE                Sarkate
Signing Date:03.09.2022
15:23