Saturday, 09, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Marigold Premises Pvt. Ltd And Anr vs Marigold Phase Iii Cooperative ...
2022 Latest Caselaw 8623 Bom

Citation : 2022 Latest Caselaw 8623 Bom
Judgement Date : 29 August, 2022

Bombay High Court
Marigold Premises Pvt. Ltd And Anr vs Marigold Phase Iii Cooperative ... on 29 August, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6908 OF 2022

 Marigold Premises Pvt. Ltd And Anr             ....PETITIONER
             V/S
 Marigold Phase Iii Cooperative Housing Ltd. ....RESPONDENT

And Anr

Mr. Girish Godbole Senior Advocate, Mr. Vaibhav Sugdare a/w Mr. Sourasubha Ghosh, Mr. Samarth Chowdhary and Ms. Sanaya Patel i/by M/S Indus Law for Petitioner Mr. Atul Daga a/w Dhanashree Gaikaiwari and Ayaz Bilawala

Mr. Shon D. Gadgil a/w Ms. Adwaita Bhagwat and Mr. Murtuza Chherawala i/by M/s. CNS Juris for Respondent No. 2 and 3

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 29th August, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter