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2022 Latest Caselaw 8610 Bom

                                                                           42-EXA-1278-2017.doc


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION

                                   EXECUTION APPLICATION NO. 1278 OF 2017

                      EDELWEISS RETAIL FINANCE LIMITED )...DECREE HOLDER
                            V/s.
                      PREMIUM SHIPPING AND LOTISTICS )
                      PVT. LTD. AND OTHERS             )...JUDGMENT DEBTOR

                      None present.
                                          CORAM       :        ABHAY AHUJA, J.

                                          DATE        :        29th AUGUST 2022

                      P.C. :

1. None present for the parties.

2. From a perusal of the papers and proceedings it is observed

that the application is for execution of award dated 31 st March,

2017 for sum of Rs. 13,80,375/- with further interest of

12,94,455/- @ 18% p.a. from 25 th July, 2017 till payment or

realisation.

3. Let the execution application be served upon the judgment Digitally signed by

debtors within a period of four weeks and let the affidavit of NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:

2022.08.29 16:40:29 +0530

service with tangible proof thereon be filed by the next date.

Nikita Gadgil 1/2 42-EXA-1278-2017.doc

4. List the matter on 26th September, 2022.

                                   (ABHAY AHUJA, J.)




Nikita Gadgil                                                    2/2