Hasmukh Chinubhai Sheth vs Rajendra Developers And 3 Ors
2022 Latest Caselaw 8583 Bom

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SWAROOP   by SWAROOP
          SHARAD
SHARAD    PHADKE
PHADKE    Date: 2022.08.29
          19:23:16 +0530                                                             10 sj 70 of 2021.doc

                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION
                                     IN ITS COMMERCIAL DIVISION
                                 SUMMONS FOR JUDGMENT NO.70 OF 2021
                                                 IN
                                   COMM. SUMMARY SUIT NO.32 OF 2021

  Hasmukh Chinubhai Seth                                              ...      Plaintiff
         Versus
  Paradise Associates and Ors.                           ...   Defendants
                                               WITH
                                 SUMMONS FOR JUDGMENT NO.71 OF 2021
                                                IN
                                   COMM. SUMMARY SUIT NO.33 OF 2021
  Hasmukh Chinubhai Seth                                              ...      Plaintiff
        Versus
  Rajendra Developers and Ors.                                        ...    Defendants

  Mr. Piyush Shah with Mr. Dishang Shah, Mr. Chirag Unadkat, for Plaintiffs.
  Mr. Ashok Bhatia, for Defendant Nos.1, 2 and 4.


                                   CORAM:        N.J.JAMADAR, J.

                                   DATE:         29th AUGUST, 2022

  P.C.:

1. Heard the learned Counsel for the Defendants and the learned Counsel

for the Plaintiff in rejoinder.

2. The learned Counsel for the Defendants seeks time to place on record

copies of the partnership deed, reconstitution deed and/or retirements deed along

with an Affidavit.

3. Let such an Affidavit be filed on or before 6th September, 2022.

SSP 1/2 10 sj 70 of 2021.doc

4. Stand over to 6th September, 2022.

                                           ( N.J.JAMADAR, J. )




SSP                                                                2/2