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M/S Rudraksh Laminates Pvt Ltd And ... vs M/S Vimal Inter Trade Private ...
2022 Latest Caselaw 8425 Bom

Citation : 2022 Latest Caselaw 8425 Bom
Judgement Date : 25 August, 2022

Bombay High Court
M/S Rudraksh Laminates Pvt Ltd And ... vs M/S Vimal Inter Trade Private ... on 25 August, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2823 OF 2022

 M/s Rudraksh Laminates Pvt Ltd And Anr        ....PETITIONER
            V/S
 M/s Vimal Inter Trade Private Limited And Anr
                                            ....RESPONDENT

Mr. Mandar Soman for Petitioner Mr. Paras N. Vira for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 25th August, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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