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Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others
2022 Latest Caselaw 8413 Bom

Citation : 2022 Latest Caselaw 8413 Bom
Judgement Date : 25 August, 2022

Bombay High Court
Hasmukh Chinubhai Seth vs Paradise Associates And 6 Others on 25 August, 2022
Bench: N. J. Jamadar
          Digitally signed by
SWAROOP
                                                                                 25 sj 70 of 2021.doc
          SWAROOP
SHARAD    SHARAD PHADKE
          Date: 2022.08.26
PHADKE    16:07:33 +0530




                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                             IN ITS COMMERCIAL DIVISION
                         SUMMONS FOR JUDGMENT NO.70 OF 2021
                                         IN
                           COMM. SUMMARY SUIT NO.32 OF 2021

Hasmukh Chinubhai Seth                                            ...      Plaintiff
       Versus
Paradise Associates and Ors.                            ...   Defendants
                                              WITH
                                SUMMONS FOR JUDGMENT NO.71 OF 2021
                                               IN
                                  COMM. SUMMARY SUIT NO.33 OF 2021

Hasmukh Chinubhai Sheth                                           ...      Plaintiff
      versus
Rajendra Developers and Ors.                                      ...      Defendants

Mr. Dishang Shah i/by Mr. Piyush Shah, for Plaintiff.
Mr. Ashok Bhatia, for Defendant Nos.1, 2 and 4.


                                 CORAM:      N.J.JAMADAR, J.

DATE: 25th AUGUST, 2022

P.C.:

1. Heard the learned Advocate for the Plaintiff.

2. At the request of the learned Counsel for the Defendants, list on 29 th

August, 2022 as part heard.




                                                                  ( N.J.JAMADAR, J. )




SSP                                                                                           1/1
 

 
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