Citation : 2022 Latest Caselaw 8294 Bom
Judgement Date : 23 August, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 289 OF 2019
Lata Alias Latabai Shivaji Katke ....APPLICANT
V/S
Govind Laxman Katke And Anr. ....RESPONDENT
Mr. Chaitanya Nikte a/w Ms. Aditi Rajput for Applicant Mr. Sachin V. Khandagle a/w V. R. Kasle for Respondent No. 1
CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 23rd August, 2022 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
Page 1/1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!