Amit Kumar Barnwal vs Union Of India And Anr
2022 Latest Caselaw 8290 Bom

Citation : 2022 Latest Caselaw 8290 Bom
Judgement Date : 23 August, 2022

Bombay High Court

Amit Kumar Barnwal vs Union Of India And Anr on 23 August, 2022

Bench: Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 1179 OF 2022

 Amit Kumar Barnwal                                      ....APPLICANT
            V/S
 Union Of India And Anr.                              ....RESPONDENT

Adv. Subhash Jha, Adv.Siddharth Jha, Adv. Vimal Jha, Adv. Dwivendra Dubey i/b Lex Prime Law Firm for Applicant Adv. Kuldeep Patil for Respondent no . 1 CBI , Shri. S. H. Yadav APP for State

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 23rd August, 2022 P.C. :