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Inchcape Shipping Services Abu ... vs M. V .Karnika
2022 Latest Caselaw 8284 Bom

Citation : 2022 Latest Caselaw 8284 Bom
Judgement Date : 23 August, 2022

Bombay High Court
Inchcape Shipping Services Abu ... vs M. V .Karnika on 23 August, 2022
Bench: N. J. Jamadar
          Digitally signed by
SWAROOP   SWAROOP
SHARAD
                                                                               17 & 18 comas 25 of 2022.doc
          SHARAD PHADKE
          Date: 2022.08.25
PHADKE    14:33:23 +0530




                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ADMIRALTY AND VICE ADMIRALTY JURISDICTION
                                  IN ITS COMMERCIAL DIVISION
                               COMM. ADMIRALTY SUIT NO.25 OF 2022

Inchcape Shipping Services Abu Dhabi LLC  ...    Plaintiff
      Versus
M.V.Karnika                               ...  Defendant
                                     WITH
                  COMM. ADMIRALTY SUIT NO.33 OF 2022
Inchcape Shipping Services Abu Dhabi LLC                                 ...      Plaintiff
       Versus
Sale Proceeds of Vessel M.V.Karnika                                      ...    Defendant

Mr. Ashwini Sinha i/by Bhatt and Saldanha, for Plaintiff.
None for Defendant.
                                      CORAM:        N.J.JAMADAR, J.
                                      DATE:         23rd AUGUST, 2022

P.C.:

1. Heard the learned Counsel for the Plaintiff.

2. He seeks time to file an application for summary judgment under Order

XIIIA of the Code of Civil Procedure, 1908. At this request, list on 20 th September,

2022.


                                                                         ( N.J.JAMADAR, J. )




SSP                                                                                                 1/1
 

 
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