Garden Court Distilleries ... vs Karmayogi Shankarraoji Patil ...
2022 Latest Caselaw 8218 Bom

                                       22-SJ29-21INCOMSS54-21.DOC

                                                              Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                 IN ITS COMMERCIAL DIVISION


          SUMMONS FOR JUDGMENT NO. 29 OF 2021
                         IN
            COMM SUMMARY SUIT NO. 54 OF 2021

Garden Court Distilleries Pvt. Ltd.                     ...Plaintiff
                 Versus
Karmayogi Shankarraoji Patil SSK Ltd. &
ors.                                                 ...Defendants

Mr. Chetan Kapadia, a/w Ranjeev Carvalho, Pankaj Uttaradhi,
     i/b Ms. Sabeena Mahadik, for the Plaintiff.
Mr. Ramdas Hake Patil, for the Defendant.

                             CORAM:      N. J. JAMADAR, J.

                             DATED :     22nd AUGUST, 2022
PC:-

1. Heard the learned Counsels for the parties.

2. The learned Counsel for the defendants submits that, in

the intervening period, the defendants had made payment of

Rs.9 Crore to the plaintiff towards part of the suit claim.

3. Mr. Kapadia, the learned Counsel for the plaintiff, submits

that an affidavit would be filed bringing the said fact on record.

4. List on 5th September, 2022.

[N. J. JAMADAR, J.]