Hindustan Copper Ltd vs Vijaya Bank And 2 Others
2022 Latest Caselaw 8215 Bom

                                      11-SJ69-17INCOMSS252-2017.DOC

                                                            Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                 IN ITS COMMERCIAL DIVISION


          SUMMONS FOR JUDGMENT NO. 69 OF 2017
                         IN
           COMM SUMMARY SUIT NO. 252 OF 2017

Hindustan Copper Ltd.                                   ...Plaintiff
                   Versus
Vijaya Bank & ors.                                   ...Defendants
                          WITH
           INTERIM APPLICATION NO. 1691 OF 2021

Mr. Shriram Kulkarni, i/b Sachin Chavan, for the Plaintiff.
Mr. Sachin Kanse h/f Mr. Madhur Rai, i/b PRS Legal, for
     Defendant no.1.
Mr. Dhruv Dandekar, i/b Desai & Diwanji, for Defendant no.3.

                             CORAM:       N. J. JAMADAR, J.

                             DATED :      22nd AUGUST, 2022
PC:-

1. Heard the learned Counsels for the parties.

2. The learned Counsel for defendant no.1 seeks short

accommodation as Mr. Rai is in personal difficulty.

3. At the request of the learned Counsel for defendant no.1,

list on 12th September, 2022.

[N. J. JAMADAR, J.]