Ajaz Mohammad Shafi Khan vs Union Of India And Anr
2022 Latest Caselaw 8214 Bom

Citation : 2022 Latest Caselaw 8214 Bom
Judgement Date : 22 August, 2022

Bombay High Court

Ajaz Mohammad Shafi Khan vs Union Of India And Anr on 22 August, 2022

Bench: Bharati Dangre

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 423 OF 2022

 Ajaz Mohammad Shafi Khan                                ....APPLICANT
            V/S
 Union Of India And Anr                               ....RESPONDENT

Satish Maneshinde a/w Anandini Fernandes i/b Deepal Thakkar for Applicant Smt. A. A. Takalkar APP for State, Shri. Shreeram Shirsat a/w Adv. Anandini Singh SRA , Shekhar Mane and Nishi Singhvi for Respondent no. 1 UOI

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 22nd August, 2022 P.C. :