Shar Metal Scrap Co.Ltd vs Miraj Metals And 3 Ors
2022 Latest Caselaw 8213 Bom

                                      14-SJ86-19INCOMSS1415-19.DOC

                                                           Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                 IN ITS COMMERCIAL DIVISION


          SUMMONS FOR JUDGMENT NO. 86 OF 2019
                         IN
           COMM SUMMARY SUIT NO. 1415 OF 2019

Shar Metal Scrap Co. Ltd.                            ...Applicant
In the matter between
Shar Metal Scrap Co. Ltd.                              ...Plaintiff
                  Versus
Miraj Metals                                         ...Defendant

Mr. Vishal Kanade, a/w M. Punjabi, i/b Ramiz Shaikh, for the
     Plaintiff.
Mr. Chetan Kapadia, a/w Ms. Sabeena Mahadik & Pankaj
     Uttaradhi, for Defendant no.4.
Mr. Tejas Mahamuni, i/b Indrajeet Hingane, for Defendant
     nos.1, 2 and 3.

                             CORAM:      N. J. JAMADAR, J.

DATED : 22nd AUGUST, 2022 PC:-

1. Heard Mr. Kanade, the learned Counsel for the plaintiff.

2. List on 25th August, 2022, as "Part-Heard".

[N. J. JAMADAR, J.]