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Zoetis India Ltd vs Steesha Samir Bhojwani
2022 Latest Caselaw 8210 Bom

Citation : 2022 Latest Caselaw 8210 Bom
Judgement Date : 22 August, 2022

Bombay High Court
Zoetis India Ltd vs Steesha Samir Bhojwani on 22 August, 2022
Bench: N. J. Jamadar
                                         25-SJ38-21INCOMSS44-21.DOC

                                                           Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                 IN ITS COMMERCIAL DIVISION


          SUMMONS FOR JUDGMENT NO. 38 OF 2021
                         IN
            COMM SUMMARY SUIT NO. 44 OF 2021

Zoetis India Ltd.                                     ...Applicant
In the matter between
Zoetis India Ltd.                                      ...Plaintiff
                  Versus
Steesha Samir Bhojwani                               ...Defendant

Mr. Dharam Jumani, a/w Mihir Jerurkar, i/b Kiran Mohite,
     for the Plaintiff.
Mr. D. V. Deokar, i/b Parimal K. Shroff & Co., for the
     Defendant.

                               CORAM:     N. J. JAMADAR, J.
                               DATED :    22nd AUGUST, 2022
PC:-

1. Heard the learned Counsels for the parties.

2. At the request of the learned Counsel for the defendant,

list on 5th September, 2022.

3. It is hereby made clear that no request for further

adjournment shall be entertained on any count whatsoever.

[N. J. JAMADAR, J.]

 
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