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Mr.R.S.Madireddy, S/O Mr. ... vs The Union Of India And 3 Ors
2022 Latest Caselaw 8189 Bom

Citation : 2022 Latest Caselaw 8189 Bom
Judgement Date : 22 August, 2022

Bombay High Court
Mr.R.S.Madireddy, S/O Mr. ... vs The Union Of India And 3 Ors on 22 August, 2022
Bench: Makarand Subhash Karnik
                                                    5&6-WP.1770.2011+


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

             WRIT PETITION NO. 1770 OF 2011
                         WITH
          NOTICE OF MOTION (L) NO. 263 OF 2013
                         WITH
        INTERIM APPLICATION (L) NO. 25662 OF 2022

Mr. R. S. Madireddy s/o                    }
Mr. Kotyswara Rao Madireddy                }
and Anr.                                   }   Petitioners
          versus
The Union of India and Ors.                }   Respondents


Mr. Sanjay Singhvi, Senior Advocate a/w Ms. Rohini
Thyagarajan, Pankaj Sutar and Ms. Shanvi
Punamiya i/b. M/s. Jayakar and Partners for
petitioners/applicants.
Mr. Dashrath A. Dube for respondent no. 1 - Union
of India.
Mr. Darius Khambhata, Senior Advocate, Mr. Kevic
Setalvad, Senior Advocate a/w Mr. Aditya Mehta,
Sneha Prabhu, Mr. S.D. Shetty, Mr. Rakesh Singh,
Mr. Ravi Kini, Shristi Shetty and Jehan Lalkaka i/by.
M. V. Kini & Co. for respondent nos.3 and 4.
Mr. Muralidhar Khadilkar a/w. Mr. Aakash Joshi for
proposed respondent no.5 in IA(L)/25662/2022.

                              WITH
                  WRIT PETITION NO. 1536 OF 2013
                              WITH
                 NOTICE OF MOTION NO. 198 OF 2019

Renu Pralhad Mohan and Ors.                }   Petitioners
          Versus
Union of India and Ors.                    }   Respondents


Mr. Sanjay Singhvi, Senior Advocate a/w Ms. Rohini
Thyagarajan, Pankaj Sutar and Ms. Shanvi


                             Page 1 of 3
J.V.Salunke,PS
                                                        5&6-WP.1770.2011+


Punamiya i/b.       M/s.   Jayakar    and   Partners   for
petitioners.
Mr. Niranjan Shimpi a/w. Ms. Naveena Kumari for
respondent nos. 1 and 2.
Mr. Darius Khambhata, Senior Advocate, Mr. Kevic
Setalvad, Senior Advocate a/w Mr. S.D. Shetty, Mr.
Rakesh Singh and Shristi Shetty and Jehan Lalkaka
i/by. M. V. Kini & Co. for respondent nos.3.
Mr. Sudhir Talsania, Senior Advocate a/w. Mr. Aditya
Mehta, Sneha Prabhu, Mr. S.D. Shetty, Mr. Rakesh
Singh, Mr. Ravi Kini, Shristi Shetty and Mr. Jehan
Lalkaka i/by. M.V. & Co. for respondent no.6.

                             WITH
                 WRIT PETITION NO. 123 OF 2014

Mr. R. S. Madireddy and Anr.                }   Petitioners
          Versus
M/s. Air India and Anr.                     }   Respondents

                          WITH
        INTERIM APPLICATION (L) NO. 25824 OF 2022
                           IN
              WRIT PETITION NO. 123 OF 2014

Mr. R. S. Madireddy and Anr.                }   Petitioners
     In the matter between
Mr. R. S. Madireddy and Anr.                }   Petitioners
          Versus
M/s. Air India and Ors.                     }   Respondents


Mr. Sanjay Singhvi, Senior Advocate a/w Ms. Rohini
Thyagarajan, Pankaj Sutar and Ms. Shanvi
Punamiya i/b. M/s. Jayakar and Partners for
petitioners.
Mr. Darius Khambhata, Senior Advocate, Mr. Kevic
Setalvad, Senior Advocate a/w Mr. S.D. Shetty, Mr.
Rakesh Singh and Shristi Shetty and Jehan Lalkaka
i/by. M. V. Kini & Co. for respondent nos.1.




                              Page 2 of 3
J.V.Salunke,PS
                                                                      5&6-WP.1770.2011+


                   Mrs. Shehnaz V. Bharucha a/w Ms. Poornima
                   Awasthi for respondent no. 2 - (Union of India).
                   Mr. Muralidhar Khadilkar a/w. Mr. Aakash Joshi for Proposed
                   respondent no.3 in IA(L)/25824/2022.



                                           CORAM: DIPANKAR DATTA, CJ &
                                                  M. S. KARNIK, J.

DATE: AUGUST 22, 2022

P.C.:

Hearing stands concluded; judgment is reserved.

SALUNKE JV Digitally signed by SALUNKE J V Date: 2022.08.22 (M. S. KARNIK, J.) (CHIEF JUSTICE) 18:32:05 +0530

J.V.Salunke,PS

 
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