Citation : 2022 Latest Caselaw 8187 Bom
Judgement Date : 22 August, 2022
5&6-WP.1770.2011+
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1770 OF 2011
WITH
NOTICE OF MOTION (L) NO. 263 OF 2013
WITH
INTERIM APPLICATION (L) NO. 25662 OF 2022
Mr. R. S. Madireddy s/o }
Mr. Kotyswara Rao Madireddy }
and Anr. } Petitioners
versus
The Union of India and Ors. } Respondents
Mr. Sanjay Singhvi, Senior Advocate a/w Ms. Rohini
Thyagarajan, Pankaj Sutar and Ms. Shanvi
Punamiya i/b. M/s. Jayakar and Partners for
petitioners/applicants.
Mr. Dashrath A. Dube for respondent no. 1 - Union
of India.
Mr. Darius Khambhata, Senior Advocate, Mr. Kevic
Setalvad, Senior Advocate a/w Mr. Aditya Mehta,
Sneha Prabhu, Mr. S.D. Shetty, Mr. Rakesh Singh,
Mr. Ravi Kini, Shristi Shetty and Jehan Lalkaka i/by.
M. V. Kini & Co. for respondent nos.3 and 4.
Mr. Muralidhar Khadilkar a/w. Mr. Aakash Joshi for
proposed respondent no.5 in IA(L)/25662/2022.
WITH
WRIT PETITION NO. 1536 OF 2013
WITH
NOTICE OF MOTION NO. 198 OF 2019
Renu Pralhad Mohan and Ors. } Petitioners
Versus
Union of India and Ors. } Respondents
Mr. Sanjay Singhvi, Senior Advocate a/w Ms. Rohini
Thyagarajan, Pankaj Sutar and Ms. Shanvi
Page 1 of 3
J.V.Salunke,PS
5&6-WP.1770.2011+
Punamiya i/b. M/s. Jayakar and Partners for
petitioners.
Mr. Niranjan Shimpi a/w. Ms. Naveena Kumari for
respondent nos. 1 and 2.
Mr. Darius Khambhata, Senior Advocate, Mr. Kevic
Setalvad, Senior Advocate a/w Mr. S.D. Shetty, Mr.
Rakesh Singh and Shristi Shetty and Jehan Lalkaka
i/by. M. V. Kini & Co. for respondent nos.3.
Mr. Sudhir Talsania, Senior Advocate a/w. Mr. Aditya
Mehta, Sneha Prabhu, Mr. S.D. Shetty, Mr. Rakesh
Singh, Mr. Ravi Kini, Shristi Shetty and Mr. Jehan
Lalkaka i/by. M.V. & Co. for respondent no.6.
WITH
WRIT PETITION NO. 123 OF 2014
Mr. R. S. Madireddy and Anr. } Petitioners
Versus
M/s. Air India and Anr. } Respondents
WITH
INTERIM APPLICATION (L) NO. 25824 OF 2022
IN
WRIT PETITION NO. 123 OF 2014
Mr. R. S. Madireddy and Anr. } Petitioners
In the matter between
Mr. R. S. Madireddy and Anr. } Petitioners
Versus
M/s. Air India and Ors. } Respondents
Mr. Sanjay Singhvi, Senior Advocate a/w Ms. Rohini
Thyagarajan, Pankaj Sutar and Ms. Shanvi
Punamiya i/b. M/s. Jayakar and Partners for
petitioners.
Mr. Darius Khambhata, Senior Advocate, Mr. Kevic
Setalvad, Senior Advocate a/w Mr. S.D. Shetty, Mr.
Rakesh Singh and Shristi Shetty and Jehan Lalkaka
i/by. M. V. Kini & Co. for respondent nos.1.
Page 2 of 3
J.V.Salunke,PS
5&6-WP.1770.2011+
Mrs. Shehnaz V. Bharucha a/w Ms. Poornima
Awasthi for respondent no. 2 - (Union of India).
Mr. Muralidhar Khadilkar a/w. Mr. Aakash Joshi for Proposed
respondent no.3 in IA(L)/25824/2022.
CORAM: DIPANKAR DATTA, CJ &
M. S. KARNIK, J.
DATE: AUGUST 22, 2022
P.C.:
Hearing stands concluded; judgment is reserved.
SALUNKE JV Digitally signed by SALUNKE J V Date: 2022.08.22 (M. S. KARNIK, J.) (CHIEF JUSTICE) 18:32:05 +0530
J.V.Salunke,PS
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