Malti Vinayak Rahagude And ... vs Panchfula Wd/O Devidas Dahake And ...
2022 Latest Caselaw 8163 Bom

            1/1                                                                    53 cr wp 274.21.odt..odt



                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH : NAGPUR
                                     CRIMINAL WRIT PETITION NO.274 OF 2021
                                               Malti Vinayak Rahagude and another
                                                               VS.
                                                Dhiraj Devidas Dahake and others
             Office     Notes,    Office                          Court's or Judge's orders
             Memoranda of Coram,
             Appearances, court's orders
             or      directions     and
             Registrar's orders
                                Mr. S. Jagirdar, counsel for the petitioners.
                                Mr. Firdos Mirza, Amicus Curiae (appointed for the petitioners).
                                Ms Sneha S. Dhote, Advocate (appointed) for respondent No.1.

Mr. S.M. Ghodeshwar, APP for respondent Nos.2 and 3/State. Mr. Ashish Mehadia, Advocate for the respondent No.4.

CORAM : MANISH PITALE AND G.A. SANAP, J.J.

DATE : 22.08.2022

1. When this petition is called out for hearing Mr. Mirza, Amicus Curiae submitted that in the context of the issues arising herein, he would file a note alongwith relevant documents, including relevant judgments of this Court and other Courts, in order to assist this Court.

2. Let the aforesaid note be filed within a period of two weeks from today.

3. We request Mr. Mirza, Amicus Curiae to supply copy of the note and accompanying documents to the rival parties in this petition.

4. List this matter for further consideration on 16.09.2022.

Signed By:MANISHA ALOK
SHEWALE
                                                       JUDGE                                  JUDGE
            Manisha

Signing Date:24.08.2022 12:15