M/S.J.M.Knitwear P.Ltd vs M/S.Recap Sports Wear Co., And ...
2022 Latest Caselaw 8086 Bom

                                                                         34 nmis 33-19..doc
           Digitally
           signed by
           LAXMI
LAXMI      SUBHASH
SUBHASH    SONTAKKE
SONTAKKE   Date:
           2022.08.20


                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           10:43:26
           +0530




                                         IN ITS INSOLVENCY JURISDICTION
                                         NOTICE OF MOTION NO. 33 OF 2019
                                                       IN
                                            NOTICE NO. (INOT)/33/2019


                        Zubin Kisore Thakker                    ..Applicant/Judg. Debtor No.5
                        IN THE MATTER BETWEEN
                        M/s. Recap Sports Wear Co. & Ors.            ..Judgment Debtors.
                                Vs.
                        M/s. J. M. Knitwear P. Ltd.                  ..Judgment Creditors


                        Ms. Deepali Kamble for the Judgment Creditor.
                        Adv. S. K. Tripathi i/b. Rammani Upadhyay for the Judgment
                        Debtor No.5.
                        Mr. D. R. Talekar, i/c. Insolvency Registrar is present.

                                                        CORAM:- B. P. COLABAWALLA,J.

DATE :- AUGUST 19, 2022.

P. C.:

1. At the request of the Judgment Debtor and as a last chance,

stand over to 26th August, 2022.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

                                                               ( B. P. COLABAWALLA, J. )

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