India Realty Excellence Fund Ii ... vs Gautam Jagdish Ahuja And Anr
2022 Latest Caselaw 8019 Bom

                                                                  16-SJ4-21INCOMSS317-20.DOC

                                                                                      Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                         IN ITS COMMERCIAL DIVISION


                                    SUMMONS FOR JUDGMENT NO. 4 OF 2021
                                                   IN
                                     COMM SUMMARY SUIT NO. 317 OF 2020

SANTOSH               India Realty Excellence Fund II LLP                      ...Applicant
SUBHASH
KULKARNI              In the matter between
Digitally signed by
SANTOSH SUBHASH
                      India Realty Excellence Fund II LLP                        ...Plaintiff
KULKARNI
Date: 2022.08.18
17:21:04 +0530
                                         Versus
                      Gautam Jagdish Ahuja & ors.                             ...Defendants

                      Mr. Gaurav Joshi, Senior Counsel, a/w Ms. Ankita Agarwal &
                           Ms. Saloni Shah, i/b DSK Legal, for the
                           Applicant/Plaintiff.
                      None for the Defendants.

                                                        CORAM:     N. J. JAMADAR, J.

                                                        DATED :    18th AUGUST, 2022
                      PC:-

1. Heard Mr. Joshi, the learned Senior Counsel for the

plaintiffs.

2. The learned Senior Counsel submits that, in the

intervening period, defendant nos.1 and 2 have been adjudged

insolvents.

3. The learned Senior Counsel seeks time to consider the

position.

4. Hence, list on 15th September, 2022.

[N. J. JAMADAR, J.]