Ashwini Shrikant Rahane vs Shrikant Ramnath Rahane
2022 Latest Caselaw 8016 Bom

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             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                  922 FAMILY COURT APPEAL NO.46 OF 2022
                    WITH CA/10700/2022 IN FCA/46/2022

                       ASHWINI SHRIKANT RAHANE
                                   VERSUS
                       SHRIKANT RAMNATH RAHANE
                                      ...
               Advocate for Appellant : Ms. Sunita G. Sonawane
                                      ...

                                   CORAM :      MANGESH S. PATIL &
                                                SANDEEP V. MARNE, JJ.

                                   DATE     :   18-08-2022

PER COURT :

.        Heard.

2.       Admit.

3. Call record and proceedings.

4. Issue notice to the respondent, returnable on 22.09.2022.

5. Till then, operation of the impugned judgment and order shall

stand stayed.

( SANDEEP V. MARNE, J. ) ( MANGESH S. PATIL, J. )

GGP