Shri. A. V. Koparkar And Ors vs The I.D.B.I. Bank Ltd, Through ...
2022 Latest Caselaw 7867 Bom

                                                                            904. wp 2833.12.doc

                Urmila Ingale

                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         Digitally signed
         by URMILA
                                     ORDINARY ORIGINAL CIVIL JURISDICTION
URMILA   PRAMOD
         INGALE
PRAMOD   Date:

                                          WRIT PETITION NO. 2833 OF 2012
INGALE   2022.08.11
         18:05:31
         +0530


                                                      WITH
                                           NOTICE OF MOTION NO. 99 OF 2014

                                All India IDBI Officers Association       .. Petitioner
                                      Vs.
                                Union of India and anr.                   .. Respondents

                                Mr. Vinay Kumar Garg, Senior Advocate a/w Mr. Ankur
                                Chibber, Mr. Hitesh C. Soni, Ms. Vaishali Soni and Mr. Parv
                                Garg i/b M/s. Hitesh Soni and Associates, for Petitioner.

                                Ms. Shehnaz V. Bharucha and Mr. Mohamedali                 M.
                                Chunawala i/b A.A.Ansari, for Respondents No. 1 and 3.

                                Mr. Sudhir K. Talsania, Senior Advocate a/w Mr. Vishal
                                Talsania i/b Ms. Kanchan Pamnani, for Respondent No. 2.

                                                        WITH
                                           CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO. 214 OF 2016

                                I.D.B.I. Officers Organization and anr.   .. Petitioners
                                     Vs.
                                The IDBI Bank Ltd. and anr.               .. Respondents

                                                       WITH
                                           WRIT PETITION NO. 12607 OF 2015

                                Shri A. V. Koparkar and ors.              .. Petitioners
                                      Vs.
                                The I.D.B.I. Bank Ltd. and ors.           .. Respondents

                                                          ------------
                                Mr. A. S. Rao, for Petitioners.
                                Mr. Sudhir Talsania, Senior Advocate i/b Mr. Sanjay D.


                                                               1
                                                 904. wp 2833.12.doc

Kelkar and Mr. Omkar S. Kelkar, for Respondents No. 1 to 3
in WP/12607/2015.

Ms. Shehnaz V. Bharucha, for Respondent No. 2 in
WP/214/2016.

                          ------------

                 CORAM : DIPANKAR DATTA, CJ. &
                         M. S. KARNIK, J.

                 DATE     : AUGUST 11, 2022

P.C. :

1. The judgment on the preliminary objection to the maintainability of these writ petitions is reserved.

2. Parties to file their written arguments by evening of Saturday (August 13, 2022).

(M. S. KARNIK, J.) (CHIEF JUSTICE)