Maharashtra State Road ... vs Amit Jagannath Shetty And Anr
2022 Latest Caselaw 7683 Bom

           Digitally signed by
 SWAROOP   SWAROOP
 SHARAD    SHARAD PHADKE
           Date: 2022.08.05
 PHADKE
                                                                                26 sj 28 of 2019.doc
           19:59:43 +0530




                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         ORDINARY ORIGINAL CIVIL JURISDICTION
                          SUMMONS FOR JUDGMENT NO.28 OF 2019
                                          IN
                           COMM. SUMMARY SUIT NO.280 OF 2019

Maharashtra State Road Development Corporation Ltd. ...                   Plaintiff
      Versus
Amit Jagannath Shetty and Anr.                    ...                   Defendants

Mr. Tapan Agarwal with Ms. Drishti Gupta i/by Little and Co., for Plaintiff.
Mr. Ashutosh Gole, for Defendants.
                                 CORAM:       N.J.JAMADAR, J.

                                 DATE:        4th AUGUST, 2022

P.C.:

1. Heard the learned Counsel for the parties.

2. The learned Counsel for the Defendants seeks time to consider the chart

prepared by the Plaintiff in which the computation of the liability of the Defendants is

made.

3. List on 18th August, 2022.

                                                                  ( N.J.JAMADAR, J. )




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