Zee Entertainment Enterprises ... vs Tv Vision Limited
2022 Latest Caselaw 7679 Bom

                                                                                     18-comss-41-2022.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION

                                      COMMERCIAL SUMMARY SUIT NO.41 OF 2022
                                                       WITH
                                      INTERIM APPLICATION (L) NO.10068 OF 2022

                      Zee Entertainment Enterprises Limited                   ...Plaintiff
                                 vs.
VISHAL                TV Vision Limited                                       ...Defendant
SUBHASH
PAREKAR               Ms. Nirali Shah i/b. Dua Associates, for the Plaintiff
Digitally signed by
VISHAL SUBHASH        Mr. Parth Jain a/w. Mr. Vinit Kamdar i/b. Jain Law Partners LLP,
PAREKAR
Date: 2022.08.04      for the Defendant.
19:19:01 +0530


                                                CORAM :     N. J. JAMADAR, J.

                                                DATE :      AUGUST 04, 2022

                      P.C.:

1. Heard the learned counsel for the defendant.

2. The delay if any, in entering appearance on behalf of the

defendant stands condoned.

3. Learned counsel for the plaintiff submits that the plaintiff

would take out a Summons for Judgment.

4. List on 26th August, 2022.

                                                                 (N. J. JAMADAR, J.)




                      Vishal Parekar, P.A.                                                           ...1