Jayesh Vinod Tanna vs Nafees Ahmed Khan
2022 Latest Caselaw 7677 Bom

          Digitally signed by
SWAROOP   SWAROOP
SHARAD    SHARAD PHADKE

PHADKE
          Date: 2022.08.05
          19:59:29 +0530                                                                 25 sj 11 of 2019.doc

                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            ORDINARY ORIGINAL CIVIL JURISDICTION
                             SUMMONS FOR JUDGMENT NO.11 OF 2019
                                             IN
                              COMM. SUMMARY SUIT NO.136 OF 2019

Jayesh Vinod Tanna                                                         ...     Plaintiff
       Versus
Nafees Ahmed Khan                                                          ...   Defendant

Mr. Aurup Dasgupta with Ms. Sonam Ghiya, Ms. Priyanka Pandey i/by M/s.
Jhangiani Narula and Associates, for Plaintiff.
Mr. Manish Langekar with Mr. Ansari, for Defendant.


                                       CORAM:        N.J.JAMADAR, J.

DATE: 4th AUGUST, 2022

P.C.:

1. Heard the learned Advocate for the Plaintiff.

2. The learned Advocate for the Defendant seeks time to advance

submissions.

3. List on 11th August, 2022 as part heard.

                                                                           ( N.J.JAMADAR, J. )




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