The Executive Engineer Nandur ... vs Madan Narayan Walzade
2022 Latest Caselaw 7542 Bom

                                                                 12 and 14 -i-ia 2443-21 and 2868-21.doc


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       CIVIL APPELLATE JURISDICTION

                                    INTERIM APPLICATION NO. 2443 OF 2021
                                                     IN
                                      FIRST APPEAL (ST) NO. 93031 OF 2020

                        Executive Engineer,
                        Nandur Madhyameshwar Project
                        Division Nashik                                    ..Appellant/Applicant.

                                     v/s.

                        Madan Narayan Walzade                                     ..Respondents

                                                  WITH
                                    INTERIM APPLICATION NO. 2868 OF 2021
                                                     IN
                                      FIRST APPEAL (ST) NO. 93117 OF 2020

                        Executive Engineer,
                        Nandur Madhyameshwar Project
                        Division Nashik                                    ..Appellant/Applicant.

                                     v/s.

                        Vasant Pilchand More                                      ..Respondents


                        Ms. Chaitrali Deshmukh for the Appellant/Applicant.
                        Mr. A.R.Patil, AGP for the State.

                                                  CORAM : ANUJA PRABHUDESSAI, J.

DATED : 2nd AUGUST, 2022.

P.C.

1. Learned Counsel for the Applicant states that the compensation,

with interest as per the impugned judgment and award shall be deposited

before the Reference Court within four weeks. Digitally signed by PRASANNA P PRASANNA P SALGAONKAR SALGAONKAR Date:

2. In the light of the said statement, execution and implementation of 2022.08.03 16:30:49 +0530

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the impugned judgment and award is stayed till the next date of hearing.

3. Stand over to 29.08.2022.

(ANUJA PRABHUDESSAI, J.)

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