Jigna Mahesh Thaker vs Heena Builders And Developers And ...
2022 Latest Caselaw 4580 Bom

Citation : 2022 Latest Caselaw 4580 Bom
Judgement Date : 28 April, 2022

Bombay High Court

Jigna Mahesh Thaker vs Heena Builders And Developers And ... on 28 April, 2022

Bench: B.P. Colabawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUITS NO. 817 OF 2015

 Jigna Mahesh Thaker                                       ....PLAINTIFF
            V/S
 Heena Builders And Developers And 3 Ors               ....DEFENDANT

 Nishant Sasidharan a/w Gauri Mestha i/b LJ Law for Judgment
 Creditor in S/817/2015
 Rohaan Cama a/w Sapna Rachure for plaintiff in
 S(L)/1242/2018
 Mihir D. Shah, Partner of Defendant no. 1 is present
 H.R.Patel, Master (Admn.) from the office of Court Receiver is
 present



        CORAM :                HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 28th April, 2022 P.C. :