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Sunny S/O. Gurparshad Sharma vs The State Of Maharashtra And Anr
2022 Latest Caselaw 4504 Bom

Citation : 2022 Latest Caselaw 4504 Bom
Judgement Date : 27 April, 2022

Bombay High Court
Sunny S/O. Gurparshad Sharma vs The State Of Maharashtra And Anr on 27 April, 2022
Bench: V.K. Jadhav, Sandipkumar Chandrabhan More
                                                                         cran1281.20
                                        -1-


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                 905 CRIMINAL APPLICATION NO.1281 OF 2020

                      SUNNY S/O. GURPARSHAD SHARMA
                                      VERSUS
                   THE STATE OF MAHARASHTRA AND ANR
                                        .....
        Advocate for Applicant : Mr. Yadkikar Amit A and Mr. Dube Nikhil P.
                   APP for Respondent-State: Mr. S.J. Salgare
                          Advocate for Respondents : Mr.
                                        .....

                                 CORAM : V. K. JADHAV AND
                                         SANDIPKUMAR. C. MORE, JJ.

DATED : 27th APRIL, 2022

PER COURT:-

1. Though we have reserved this matter for judgment, however,

we need elaborate submissions on certain points from the counsel

representing the parties.

2. Due to paucity of time, there is no other way but to list the

matter for hearing after vacation. Stand over to 08.06.2022.

(SANDIPKUMAR. C. MORE, J.) (V. K. JADHAV, J.)

rlj/

 
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