Ruzaina Firdous D/O Ziya Patel vs Dr. Digesh R. Barfiwala, Dean ...
2022 Latest Caselaw 4419 Bom

                                                                             1 CP-111-2021
                                                 1

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH, NAGPUR.
                  CONTEMPT PETITION NO.111 OF 2021
                                  IN
                    WRIT PETITION NO.1084 OF 2021
   {Ruzaina Firdous d/o Ziya Patel ...Versus... Dr. Digesh R Barfiwala and
                                    Ors.}
____________________________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                           Court's or Judge's order
and Registrar's orders.
                    Shri. P. A. Agrawal h/f Shri. S. V. Sirpurkar, Advocate for Petitioner.
                    Shri. A. Deshpande, Advocate for Respondent No.3.



                         CORAM          :      SUNIL B. SHUKRE AND
                                               SMT. M. S. JAWALKAR, JJ.

DATE : 26th APRIL, 2022.

Since there is a compliance with the judgment of this Court during the pendency of this contempt petition, the petition has been rendered infructuous and is disposed of as closed.

                                 (JUDGE)                            (JUDGE)




                   Tambe

Digitally signed by ASHISH ASHISH ASHOKRAO ASHOKRAO TAMBE TAMBE Date: 2022.04.27 13:33:12 +0530