Bombay High Court
Asiatic Gases Limited vs M/S. Ahuja Properties And ... on 22 April, 2022
Bench: G. S. Kulkarni
Digitally
signed by
PRASHANT
PRASHANT VILAS RANE
VILAS
RANE Date:
2022.04.22
18:20:39
+0530
pvr 1 1INPT-38-19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INSOLVENCY PETITION NO.38 OF 2019
Asiatic Gases Limited ..Judgment Creditor
Vs.
M/s. Ahuja Properties and Associates & Ors. ..Judgment Debtors
Mr. Mukul Taly with Ms. Sayali Gharpure, and Paluck Bengali i/b. S.
Mahomedbhai & Co. for Judgment Creditor/Petitioner.
Ms. M. P. Kunte, Insolvency Registrar present.
AND
NOTICE OF MOTION (L.) NO.20090 OF 2021
IN
INSOLVENCY NOTICE NO.8 OF 2021
M/s. Ahuja Properties and Associates & Ors. ..Applicants
In the matter between
M/s. Ahuja Properties and Associates & Ors. ..Judgment Debtor
Vs.
Karishma Deepak Parekh ..Judgment Creditor
Mr. Rajesh Jain with Mr. Rohit Jain i/b. Legal Juris for Judgment
Creditor.
Mr. Madhukar Mulay for Judgment Debtor.
Ms. M. P. Kunte, Insolvency Registrar present.
AND
NOTICE OF MOTION (L.) NO.25591 OF 2021
IN
INSOLVENCY NOTICE NO.10 OF 2021
Mr. Jagdish Bhagwandas Ahuja & Ors. ..Applicants
In the matter between
Mr. Jagdish Bhagwandas Ahuja & Ors. ..Judgment Debtors
Vs.
Dhondiram Govind Deshmukh ..Judgment Creditor
AND
NOTICE OF MOTION (L) NO.7118 OF 2022
IN
INOT NO.4 OF 2022
pvr 2 1INPT-38-19
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Saurav Omprakash Agarwal ...Judgment Creditor
and
NOTICE OF MOTION (L) NO.7119 OF 2022
IN
INOT NO.6 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Ankit Agarwal HUF ...Judgment creditor
and
NOTICE OF MOTION (L) NO.7120 OF 2022
IN
INSOLVENCY NOTICE NO.5 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Prahit Trading Pvt.Ltd. ...Judgment creditor
and
NOTICE OF MOTION (L) NO.7121 OF 2022
IN
INSOLVENCY NOTICE NO.2 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Aparna Abhay Tamhankar ...Judgment creditor
and
NOTICE OF MOTION (L) NO.7122 OF 2022
IN
INSOLVENCY NOTICE NO.1 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
pvr 3 1INPT-38-19
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Nihit Ganesh Malsisaria. ...Judgment creditor
and
NOTICE OF MOTION (L) NO.7123 OF 2022
IN
INSOLVENCY NOTICE NO.7 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Neha Ramesh Agrawal ...Judgment creditor
and
NOTICE OF MOTION (L) NO.7303 OF 2022
IN
INSOLVENCY NOTICE NO.3 OF 2022
Mr.Jagdish Bhagwandas Ahuja & Ors. ...Applicants
In the matter between
Jagdish Bhagwandas Ahuja & Ors. ...Judgment debtors
vs.
Pradeep Mody ...Judgment creditor
-----
Mr.Mukul Taly, Ms.Sayali Gharpure, Ms.Palak Bengali, Senior Jt.
Creditors/Petitioners in INPT 38/19.
Mr.Rajesh B.Jain with Rohit Jain Ms.Rashi Sheth i/b. Legal Juris,
for Jt. Creditros in NML/20090 OF 2021 IN inot 8/2021.
Mr.Girish Kedia, for the Jt.Creditors in INOT 4/22, 5/22, 6/22,
1/22, 2/22, 7/22, 3/22.
Mr.Kunal with Mr.Naved Chawdhary, for Respondent No.2.
Ms.M.P. Kunte, Insovency Registrar present.
-----
CORAM : G.S. KULKARNI, J.
DATE : APRIL 22, 2022.
pvr 4 1INPT-38-19
P.C.:
1. Stand over to 5 May 2022, as it is informed by the learned
Counsel for the insolvents that his clients intend to settle all claims. In
the meantime, the insolvents are directed not to leave the country
without permission of the Court.
2. A copy of this order be forwarded by the Prothonotary and Senior
Master of this Court urgently to the Immigration Authorities. As also the
learned Advocates for the parties are permitted to serve a copy of this
order to the Immigration Authorities.
3. Insolvents are directed to remain present in the Court on the
adjourned date of hearing.
[G.S. KULKARNI, J.]
