Club Aquaria Enterprises vs Sunny Hospitality
2022 Latest Caselaw 4254 Bom

                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                            ORDINARY ORIGINAL CIVIL JURISDICTION

                                           SUMMONS FOR JUDGMENT NO. 88 OF 2018

                                                               IN

                                        COMMERCIAL SUMMARY SUIT NO. 758 OF 2018



                      Club Aquaria Enterprises                                 ...     Plaintiff
                               vs.
                      Sunny Hospitality                                        ...     Defendants


                      Ms. Sonal a/w. Mr. Rohit Gupta i/b. Mr. Chirag Chanani for the Plaintiff.
                      Mr. Shahuraj N. Patil i/b. Mr. Vishwajeet V. Mohite for the Defendant.



                                                                 CORAM : A. K. MENON, J.

DATED : 21st APRIL, 2022

P.C. :

At the request of the defendants' Advocate list on 5 th May, 2022.

(A. K. MENON, J.)

RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI RAMESH PILLAI Date: 2022.04.21 14:08:16 +0530

15-sj-88-2018-comss-758-2018.odt

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