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Gautam Kamlakar Pardeshi And Anr vs The State Of Maharashtra
2022 Latest Caselaw 4253 Bom

Citation : 2022 Latest Caselaw 4253 Bom
Judgement Date : 21 April, 2022

Bombay High Court
Gautam Kamlakar Pardeshi And Anr vs The State Of Maharashtra on 21 April, 2022
Bench: S.S. Jadhav, Milind N. Jadhav
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 224 OF 2018

 Gautam Kamlakar Pardeshi And Anr                       ....APPELLANT
             V/S
 The State Of Maharashtra                             ....RESPONDENT

Ms. Vrushali Maindad, Apptd. Adv. for Appellant a/w Ms. Shaheen Kapadia a/w Ms. Ankita Nishad Ms. P. P. Shinde, APP for the State

CORAM : HON'BLE SMT. JUSTICE S.S. JADHAV & HON'BLE SHRI JUSTICE MILIND N.

                               JADHAV, JJ
        DATE :                 21st April, 2022
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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