Maharashtra State Electrictiy ... vs Ravindra Bansilal Sancheti
2022 Latest Caselaw 4247 Bom

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                                926 CRA NO.54 OF 2022

 MAHARASHTRA STATE ELECTRICITIY DISTRIBUTION COMPANY LTD.
               RURAL CIRCLE AND ANOTHER
                        VERSUS
              RAVINDRA BANSILAL SANCHETI

                                        ...
                 Advocate for Petitioners : Mr. Shelke Avishkar S.
                                        ...

                                CORAM         : MANGESH S. PATIL, J.

                                DATE          : 21 APRIL 2022

PC :

Leave granted to add the pages.

2. This is revision by the original defendants against the order

passed by the trial court rejecting its application questioning the

jurisdiction of the civil court in view of the provisions of the civil court

and praying for rejection of the plaint under Order VII Rule 11 of the

Code of Civil Procedure.

3. It is submitted that the suit is now posted for

pronouncement of judgment.

4. In view of the above, issue notice before admission

returnable on 30-06-2022.

5. Till then, the further proceedings in the suit shall stand

stayed.

[ MANGESH S. PATIL ] JUDGE arp/