P.D. Associates And 2 Ors vs Mayfair Maru Developers And 2 Ors
2022 Latest Caselaw 4204 Bom

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                                     [ COMMERCIAL DIVISION ]

                                SUMMONS FOR JUDGMENT (LODGING) NO.19845 OF 2021
                                                                IN
                                         COMMERCIAL SUMMARY SUIT NO.67 OF 2021

                      P.D. Associates and Ors.                                 .. Applicants-Plaintiffs
                                   Vs.
                      Mayfair Maru Developers and Ors.                         .. Defendants


                      Mr. Mutahar Khan, i/by Bulwark Solicitors, for the Applicants-Plaintiffs.
                      Mr. Aditya Kanchan, i/by Lakshyavedhi Legal, for Defendant No.3.


                                                                        CORAM : A. K. MENON, J.

                                                                        DATE      : 20TH APRIL, 2022.

                      P.C. :

1. Affidavit-in-rejoinder, if any, to be filed within two weeks from today.

2. Subject to removal of all office objections, list the Summons for

Judgment for hearing on 8th June 2022. If office objections are not removed

within two weeks from today, the Summons for Judgment will stand

dismissed without any further reference to the court.

(A.K. MENON, J.)

Digitally

signed by SNEHA SNEHA ABHAY DIXIT 14-COMSS-67-2021 & SJ(L)-19845-2021.doc ABHAY Date:

DIXIT   2022.04.21
        09:38:59      Dixit
        +0530