Rodium Realty Limited vs Dilip Jairam Mukkawar
2022 Latest Caselaw 4203 Bom

                                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         ORDINARY ORIGINAL CIVIL JURISDICTION
                                                 [ COMMERCIAL DIVISION ]

                                              CHAMBER SUMMONS NO.871 OF 2019
                                                            IN
                                          SUMMONS FOR JUDGMENT NO.49 OF 2017
                                                            IN
                                       COMMERCIAL SUMMARY SUIT NO.168 OF 2017

                      Rodium Realty Ltd.                                    .. Applicant-Plaintiff
                               Vs.
                      Dilip Jairam Mukkawar                                 .. Defendant


                      Mr. Tejas Shah for the Applicant-Plaintiff.
                      None for the Defendant.


                                                                     CORAM : A. K. MENON, J.

DATE : 20TH APRIL, 2022.

P.C. :

Considering the reliefs sought and the order dated 25 th November

2021, it will be open for the plaintiff to apply in execution. No further orders

are called for in this disposed chamber summons.

(A.K. MENON, J.)

Digitally

signed by SNEHA ABHAY SNEHA ABHAY DIXIT 49-CHSCD-871-2019.doc Date:

DIXIT 2022.04.21 09:40:53 +0530 Dixit