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Ravikant Suryachandra Dube vs Deepashri Ravikant Dube
2022 Latest Caselaw 4192 Bom

Citation : 2022 Latest Caselaw 4192 Bom
Judgement Date : 20 April, 2022

Bombay High Court
Ravikant Suryachandra Dube vs Deepashri Ravikant Dube on 20 April, 2022
Bench: Ravindra V. Ghuge, S. G. Dige
                                            1
                                                                         25.22FCA

                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           BENCH AT AURANGABAD

                     918 FAMILY COURT APPEAL NO.25 OF 2022

                     RAVIKANT SURYACHANDRA DUBE
                                  VERSUS
                       DEEPASHRI RAVIKANT DUBE
                                     ...
          Mr.C.V. Thombre, advocate for the appellant.
                                     ...

                                 CORAM : RAVINDRA V. GHUGE &
                                         S.G.DIGE, JJ.

DATE : 20.04.2022

P.C. :

1. The appellant-husband is aggrieved by the judgment of the learned Principal Judge, Family Court, Aurangabad dated 31.07.2019, by which Petition No.A-534/2018 filed by him seeking divorce from his wife, has been dismissed.

2. Issue notice to the respondent on the corrected address, returnable on 15th July, 2022.

(S.G.DIGE, J.) (RAVINDRA V. GHUGE, J.)

SGA

 
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