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Sopandeo Rushiji Padole And ... vs Suresh Pendam, The District ...
2022 Latest Caselaw 4149 Bom

Citation : 2022 Latest Caselaw 4149 Bom
Judgement Date : 19 April, 2022

Bombay High Court
Sopandeo Rushiji Padole And ... vs Suresh Pendam, The District ... on 19 April, 2022
Bench: S.B. Shukre, Mukulika Shrikant Jawalkar
                                                                           907 CP-131-2021
                                             1

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH, NAGPUR.
                CONTEMPT PETITION NO.131 OF 2021
                                IN
                  WRIT PETITION NO.3801 OF 2018
     {Sopandeo Rushiji Padole ...Versus... Suresh Pendam and Anr.}
____________________________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                       Court's or Judge's order
and Registrar's orders.
                    Ms. B. P. Maldhure, Advocate for Respondent No.1.
                    Shri S. R. Bhongade, Advocate for Respondent No.2.



                         CORAM          :   SUNIL B. SHUKRE AND
                                            SMT. M. S. JAWALKAR, JJ.

DATE : 19th APRIL, 2022.

Heard Ms. Maldhure, learned Counsel for Respondent No.1 and Shri. Bhongade, learned Counsel for Respondent No.2. Nobody is present for Petitioner.

2. Perused the order dated 10th December, 2021. It is clear that the arrears of salary for the period from 29.09.2016 to 07.09.2018, have been paid by the Respondent No.2 to the Petitioner and we are of the opinion that this amounts to compliance with direction given by this Court in its judgment dated 16th December, 2019 delivered in Writ Petition No.3801 of 2018. As regards the other direction regarding taking of decision by Respondent No.1, we find that this direction has also been complied with.

3. In the result, nothing survives in this petition. The contempt proceedings are therefore dropped and 907 CP-131-2021

disposed of accordingly.

            (JUDGE)                      (JUDGE)




Tambe
                   Digitally signed by
        ASHISH     ASHISH
        ASHOKRAO   ASHOKRAO TAMBE
                   Date: 2022.04.19
        TAMBE      18:09:46 +0530
 

 
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