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Dr. Punjabrao Deshmukh Krushi ... vs Anil S/O Tukaramji Katare And ...
2022 Latest Caselaw 4146 Bom

Citation : 2022 Latest Caselaw 4146 Bom
Judgement Date : 19 April, 2022

Bombay High Court
Dr. Punjabrao Deshmukh Krushi ... vs Anil S/O Tukaramji Katare And ... on 19 April, 2022
Bench: S.B. Shukre, Mukulika Shrikant Jawalkar
                                                                            904 CAO-785-2021
                                               1

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               NAGPUR BENCH, NAGPUR.
              CIVIL APPLICATION (CAO) NO.785 OF 2021
                                 IN
             REVIEW APPLICATION (ST.) NO.4268 OF 2021
                                 IN
                  WRIT PETITION NO.6699 OF 2018
  {Dr. Punjabrao Deshmukh Krushi Vidyapeeth ...Versus... Anil Tukaramji
                           Katare and Ors.}
____________________________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions                       Court's or Judge's order
and Registrar's orders.
                    Shri Abhay Sambre, Advocate for Applicant.
                    Shri M. K. Pathan, AGP for the Non-Applicant Nos.119 and 120.


                         CORAM           :    SUNIL B. SHUKRE AND
                                              SMT. M. S. JAWALKAR, JJ.

DATE : 19th APRIL, 2022.

Issue notice to the Non-Applicants, returnable in six weeks.

2. Shri. M. K. Pathan, learned Assistant Government Pleader waives service of notice for the Non- Applicant Nos.119 and 120.

3. Meanwhile, having regard to the stay order dated 10th February, 2021 issued by the Coordinate Bench of this Court at Bombay in Review Petition (St.) No.3452 of 2019, there shall be stay to the effect and operation of the judgment dated 15th July, 2019 delivered in Writ Petition No.6699 of 2018, until further orders.

                                 (JUDGE)                                 (JUDGE)

                    Tambe
                                         Digitally signed by
                            ASHISH       ASHISH ASHOKRAO
                            ASHOKRAO     TAMBE
                                         Date: 2022.04.19
                            TAMBE        18:06:55 +0530
 

 
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