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Eduserve International ... vs Yashovardhan Birla And 4 Ors
2022 Latest Caselaw 3992 Bom

Citation : 2022 Latest Caselaw 3992 Bom
Judgement Date : 12 April, 2022

Bombay High Court
Eduserve International ... vs Yashovardhan Birla And 4 Ors on 12 April, 2022
Bench: N. J. Jamadar
   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION NO. 227 OF 2019

   Eduserve International Education,llp                   ....PETITIONER
               V/S
   Yashovardhan Birla And 4 Ors                         ....RESPONDENT

Mr. Rohan Kelkar, a/w Mr. Chirag M. Bhatia, a/w Rashi Shah, i/b. Kartikeya & Associates, for Applicant. Mr. Vishal Kanade, a/w Mr. Submit Chakrabarti, Shantam Mandhyan, i/b. Vidhii Partners, for Respondents.



          CORAM :                HON'BLE SHRI JUSTICE N. J. JAMADAR J
          DATE :                 12th April, 2022
   P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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