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Jigna Mahesh Thaker vs Heena Builders And Developers And ...
2022 Latest Caselaw 3988 Bom

Citation : 2022 Latest Caselaw 3988 Bom
Judgement Date : 12 April, 2022

Bombay High Court
Jigna Mahesh Thaker vs Heena Builders And Developers And ... on 12 April, 2022
Bench: B.P. Colabawalla
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUITS NO. 817 OF 2015

 Jigna Mahesh Thaker                                       ....PLAINTIFF
            V/S
 Heena Builders And Developers And 3 Ors               ....DEFENDANT

 Nishant Sasidharan a/w Gauri Mehta i/b LJ Law for Judgment
 Creditor in S/817/2015
 Rohaan Cama a/w Sapna Rachure for plaintiff in
 S(L)/1242/2018
 Ziyad Madon i/b Natasha Bhot for Third Party (Rushabh
 Kavaya)
 Karl Tamboly a/w Kuber Wagle for Defendant no. 1
 Mihir D. Shah, Partner of Defendant no. 1 is present
 S.K.Dhekale, OSD, Court Receiver is present



        CORAM :                HON'BLE SHRI JUSTICE B.P.

COLABAWALLA J DATE : 12th April, 2022 P.C. :

S. O. to 18/04/2022 ( at 2.30 pm).

( ASSOCIATE )

Page 1/1

 
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