Late Dr Simant Memorial Anath ... vs Dattatraya Narharrao Khairnar
2022 Latest Caselaw 3981 Bom

                                                                         AO 41 21.odt

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD

                         APPEAL FROM ORDER NO. 41 OF 2021
                         WITH CA/12245/2021 IN AO/41/2021

       LATE DR. SIMANT MEMORIAL ANANT VIDHARTHI GRUHA AND
          SADANIDHI, AURANGABAD THROUGH ITS SECRETARY
                                    VERSUS
                    DATTATRAYA NARHARRAO KHAIRNAR.
                                       ...
      Advocate for the Appellant : Mr.A.S. Jagtap h/f Mr. Dixit Sushash V.

                              CORAM         : MANGESH S. PATIL, J.

                              DATE          : 12.04.2022.


PER COURT :

         Not on board. Taken on board.

2. This is an appeal from order by the original plaintiff being aggrieved and dissatisfied by the judgment and order passed by the lower appellate court directing the suit to be remanded to the trial court.

3. Learned advocate Mr. Jagtap h/f Mr. Dixit learned advocate who appears for the appellant/original plaintiff on written instructions from the Secretary Uttamrao Daulatrao Mansute dated 12.04.2022 seeks leave to withdraw the appeal. Communication is marked as 'X' for the purpose of identification.

4. Leave is granted.

5. Appeal from order and pending application are disposed of as withdrawn.

(MANGESH S. PATIL, J.) mkd/-