Ravin Infraproject Pvt. Ltd vs Nexus Green Limited And Anr
2022 Latest Caselaw 3854 Bom

                                                                                   sjl-30621-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     ORDINARY ORIGINAL CIVIL JURISDICTION

                                SUMMONS FOR JUDGMENT (L.) NO. 30621 OF 2021
         Digitally                                IN
                                 COMMERCIAL SUMMARY SUIT NO. 1281 OF 2019
         signed by
         SHRADDHA
SHRADDHA KAMLESH
KAMLESH TALEKAR
TALEKAR  Date:

                        Ravin Infraproject Private Limited          .. Plaintiff
         2022.04.08
         18:14:26
         +0530
                        Vs.
                        Nexus Green Limited
                        & Anr.                                      .. Defendants
                                                         ***

                        Ms.Rima Desai i/b Parinam Law Associates for plaintiff.

                                          CORAM : N. J. JAMADAR, J.

DATE : 8th APRIL, 2022 P.C.:

1. Not on Board. Mentioned.

2. Time to fle affdavit-in-rejoinder stands extended by one

week.

(N. J. JAMADAR, J.)

Shraddha Talekar, PS 1/1