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Damu Balu Bhande vs The State Of Maharashtra And Ors
2022 Latest Caselaw 3852 Bom

Citation : 2022 Latest Caselaw 3852 Bom
Judgement Date : 8 April, 2022

Bombay High Court
Damu Balu Bhande vs The State Of Maharashtra And Ors on 8 April, 2022
Bench: S.S. Jadhav, Milind N. Jadhav
                                                                                                 3.IA112.2022.doc



                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CRIMINAL APPELLATE JURISDICTION
                                           INTERIM APPLICATION NO. 112 OF 2022
                                                           IN
                                           CRIMINAL APPEAL ST. NO. 323 OF 2022

                       Damu Balu Bhande.                                        ... Applicant.
                       V/s.
                       The State of Maharashtra & ors.                          ... Respondents.
                                                         -------------------
                       Mr. Vivek Vijay Salunke, advocate for applicant.
                       Mr. A.A. Palkar, APP for State.
                                                        ---------------------
                                         CORAM : SMT. SADHANA S. JADHAV &
                                                 MILIND N. JADHAV, JJ.

DATE : APRIL 8, 2022.

P.C.

1 This is an application seeking condonation of delay in filing criminal Appeal challenging the judgment and order passed in MPID Special Case No. 1 of 2003 passed by Special Judge, MPID Act and Additional Sessions Judge, City Civil and Sessions Court, Mumbai. The delay is of 6 years and 301 days in filing the appeal. For the reasons assigned in paragraph-9, 10 and 11, delay of 6 years and 301 days deserves to be condoned in the interest of justice. The application is allowed. The delay is condoned. The application is disposed of accordingly.

(MILIND N. JADHAV, J) (SMT. SADHANA S. JADHAV, J) Digitally signed by ARUNA S ARUNA S TALWALKAR TALWALKAR Date:

                           Talwalkar                                                                   1 of 1
          2022.04.08
          17:30:48
          +0530
 

 
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