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Mr. Kiran Damodar Paygode And ... vs The Union Of India Through The ...
2022 Latest Caselaw 3829 Bom

Citation : 2022 Latest Caselaw 3829 Bom
Judgement Date : 7 April, 2022

Bombay High Court
Mr. Kiran Damodar Paygode And ... vs The Union Of India Through The ... on 7 April, 2022
Bench: S. K. Shinde
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 671 OF 2015

 Mr. Kiran Damodar Paygode And Another                  ....APPELLANT
            V/S
 The Union Of India Through The General               ....RESPONDENT

Manager

Mr. Mohan Rao for Appellant Mr. T. J. Pandian a/w Dheer Sampat for Respondent

CORAM : HON'BLE SHRI JUSTICE SANDEEP KASHINATH SHINDE J DATE : 7th April, 2022 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

 
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