Sks Power Generation ... vs Indian Bank
2022 Latest Caselaw 3778 Bom

                                       24-SJ43-21INCOMSS238-20.DOC

                                                           Santosh
       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION
                  IN ITS COMMERCIAL DIVISION


             SUMMONS FOR JUDGMENT NO. 43 OF 2021
                            IN
              COMM SUMMARY SUIT NO. 238 OF 2020

SKS Power Generation (Chhattisgarh) Ltd.      ...Applicant
In the matter between
SKS Power Generation (Chhattisgarh) Ltd.         ...Plaintiff
                     Versus
Indian Bank                                   ...Defendant
                            WITH
            APPLICATION (L) NO. 30897 OF 2021
                             IN
        SUMMONS FOR JUDGMENT NO. 43 OF 2021

Mr. Venkatesh Dhond, a/w Mr. Rohan Cama, Mrs. Rashna
     Khan, Ms. Poorva Garg, Mr. Simon Mascarenhas, i/b
     Mulla and Mulla & Craigie Blunt & Caroe, for the
     Plaintiff.
Mr. Nishit Dhruva, a/w Mr. Prakash Shinde, Ms. Niyati
     Merchant & Mr. Yash Dhruva, i/b MDP & Partners, for
     the Defendant.


                           CORAM:      N. J. JAMADAR, J.

                           DATED :     6th APRIL, 2022
PC:-

1. Heard Mr. Dhond, the learned Senior Counsel for the plaintiff.

2. The learned Counsel for the defendant informs the Court that the defendant has preferred an appeal.

3. List on 13th April, 2022, for passing order.

[N. J. JAMADAR, J.]